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ABOUT DISTRICT COURT
One needs to have a brush dipped in history to draw a fine portrait of the glorious past of this district.However this glory has been stigmatized as the sun of free indian was eclipsed in the battle of plassey in this District.Pampered by the river Ganges this District has been rich in education and culture,though the general economical archetype of this District is yet to develop.There are five Sub-divisions in this district namely Berhampore,Jangipur,Kandi,Lalbagh and Domkal. Berhampore being the Sadar Sub-division of this district,situated on the bank of river Bhagirathi,District & Sessions Judge's Court is situated at Berhampore town and in the every Sub-division there are Civil and Criminal Courts except the Domkal Sub-division where any permanent Court yet to be set up although the process of establishment of few courts in this Sub-division is going on.Being vastly populated area and as well the local people of this district being very much case mongers,a large numbers of Civil and Criminal Cases are pending in this district.
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- Solid Waste Maganement Rules 2026 (India)
- Judgement passed by the Hon’ble Apex Court of India in M.A. No. 1998/2026 in Suo Moto Writ Petition (Criminal) No. 01/2025: 2026 INSC 783 along with the Handbook.
- Notice regarding E-filing of cases
- Implementation of Jan Vishwas (Amendment of Provisions) Act, 2026
- Notice regarding postponement of walk in interview of the retired Government Employees against the vacancies of Fast Track Courts
- Walk-in Interview for various posts in Fast Track Courts of Murshidabad Judgeship
- Important notice related to the recruitment process for contractual engagement of staff members and full time Legal Aid Lawyer in the office of Legal Aid Defense Counsel System (LADCS)
- Notification No. 317 dated 13.03.2026 for postponement of Walk-In Interview of the retired Government Employees in the Fast Track Courts under the Judgeship of Murshidabad.
- Solid Waste Maganement Rules 2026 (India)
- Judgement passed by the Hon’ble Apex Court of India in M.A. No. 1998/2026 in Suo Moto Writ Petition (Criminal) No. 01/2025: 2026 INSC 783 along with the Handbook.
- Notice regarding E-filing of cases
- Implementation of Jan Vishwas (Amendment of Provisions) Act, 2026
- Special Hearing for pending execution case records
- Rules for Video Conferencing for Courts
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CASE STATUS
CASE STATUS

COURT ORDER
COURT ORDER

CAUSE LIST
CAUSE LIST

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CAVEAT SEARCH
LATEST ANNOUNCEMENTS
- Solid Waste Maganement Rules 2026 (India)
- Judgement passed by the Hon’ble Apex Court of India in M.A. No. 1998/2026 in Suo Moto Writ Petition (Criminal) No. 01/2025: 2026 INSC 783 along with the Handbook.
- Notice regarding E-filing of cases
- Implementation of Jan Vishwas (Amendment of Provisions) Act, 2026
- Notice regarding postponement of walk in interview of the retired Government Employees against the vacancies of Fast Track Courts